Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 304] [Entire Act] State of Jharkhand - Subsection Section 304(2) in Jharkhand Municipal Act, 2011 (2)The Municipal Commissioner or the Executive Officer or any other agency so authorised may attach to the outside of any building brackets for lamps in such manner as may not cause any injury or inconvenience thereto.