Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 14B in Tamil Nadu Entertainments Tax Act, 1939 14B. Penalty for abettors. - Whoever abets the commission of any offence under this Act shall be punished with the punishment provided for the offence.]
