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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Himachal Pradesh - Subsection

Section 85(1)(b) in The Himachal Pradesh Land Revenue Act, 1953

(b)the property to be sold, and, if it is an estate or holding, the land revenue assessed thereon or payable in respect thereof;