Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S Maria Social Service Society on 11 February, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.19 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 2753/2019
(Arising out of impugned final judgment and order dated 19-07-2018
in ITA No. 488/2017 passed by the High Court of Karnataka at
Bengaluru)
COMMISSIONER OF INCOME TAX-6 Petitioner(s)
VERSUS
M/S MARIA SOCIAL SERVICE SOCIETY Respondent(s)
(FOR ADMISSION and I.R. and IA No.22186/2019-CONDONATION OF DELAY
IN FILING)
Date : 11-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s)
Mr. Aman Lekhi, ASG
Mr. Amit Sharma, Adv.
Mr. H. R. Rao, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(NIDHI AHUJA) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2019.02.14 18:06:45 IST Reason: