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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Harsh Kumar vs . State Of H.P. And Ors. on 26 July, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Harsh Kumar Vs. State of H.P. and ors.

CWP No.8180 of 2021 .

26.07.2022 Present: Mr. Sandeep K. Pandey, Advocate, for the petitioner.

Mr. Vikas Rathore, Additional Advocate General, for respondent Nos.1 to 3.

Mr. Owais K. Pathan, Advocate, for respondent No.4.






                        List before DB-I.

                           r                                     ( A.A. Sayed )
                                                                 Chief Justice


                                                         ( Jyotsna Rewal Dua )


                                                                 Judge
              July 26, 2022
                (mamta)







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