Himachal Pradesh High Court
Harsh Kumar vs . State Of H.P. And Ors. on 26 July, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Harsh Kumar Vs. State of H.P. and ors.
CWP No.8180 of 2021 .
26.07.2022 Present: Mr. Sandeep K. Pandey, Advocate, for the petitioner.
Mr. Vikas Rathore, Additional Advocate General, for respondent Nos.1 to 3.
Mr. Owais K. Pathan, Advocate, for respondent No.4.
List before DB-I.
r ( A.A. Sayed )
Chief Justice
( Jyotsna Rewal Dua )
Judge
July 26, 2022
(mamta)
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