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[Cites 0, Cited by 0] [Section 11AA(5)] [Section 11AA] [Entire Act]

State of Chattisgarh - Subsection

Section 11AA(5)(c) in The Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976

(c)A certified copy of an order of assessment shall be furnished to the assessee free of charge along with the notice of demand in Form X-E.