Madhya Pradesh High Court
Mahadev vs The State Of Madhya Pradesh on 14 September, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 18937 of 2021 (MAHADEV AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 14-09-2023 Parties through their counsel.
The petition is already admitted for hearing. List the matter in due course.
(SUBODH ABHYANKAR) JUDGE das Signature Not Verified Signed by: REENA SUDHIR DAS Signing time: 14-09-2023 18:27:31