Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 82 in The Assam Highway Act, 1989 82. General provision regarding construction and made attendance. - Every vehicle used on a highway shall be so constructed and maintained as to prevent danger of inconvenience to persons using that vehicle and other road users.
