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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Telangana - Subsection

Section 36(2)(ii) in Telangana Medical Practitioners Registration Act, 1968

(ii)for sub-clause (i) of clause (b) of sub-section (1) of section 6-A as inserted by section 3 of the Indian Medical Degrees (Andhra Pradesh) (Andhra Area) Amendment Act, 1940, the following sub-clause shall be substituted, namely:-