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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1)(f) in Bihar Electricity Commission (Standards of Performance of Intra Transmission Licensees) Regulations, 2019

(f)"User" means a user of any segment/ element of the intra-State Transmission System and shall include all generators, State Transmission Utilities, Discoms or load serving entities directly connected to the intra-State Transmission System including Bulk Consumers and any other entity/ person.