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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(ii) in Rajasthan Electricity Regulatory Commission (Distribution Licensee’s Standards of Performance) Regulations, 2003

(ii)The licensee shall, within 10 days of original complaint, either improve the quality of power supply or inform the consumer, on enquiry by him. about the causes of poor quality of power supply, if the same if beyond licensee’s/control.