Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Odisha - Subsection Section 16(7) in The Orissa Agricultural Produce Markets Act, 1956 (7)The payment of interest on the loan that may be raised for the purposes of the market and the provisions of sinking fund in, respect of such loan;
