Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 5] [Entire Act] State of Maharashtra - Subsection Section 5(b) in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 (b)to decide an application by a union for grant of recognition to it in place of a union which has already been recognised under this Act;
