Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63A(6)] [Section 63A] [Entire Act]

State of Bihar - Subsection

Section 63A(6)(d) in Bihar and Orissa Excise Rules, 1919

(d)to communicate a minute of its proceedings and its decision to the Collector within fifteen days of the date on which the meeting is held.