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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Assam - Subsection

Section 47(3) in The Assam Agricultural University Act, 1968

(3)Notwithstanding anything contained in this Act or the Statutes or Regulations made thereunder, any student of the College specified in sub-section (1) who is studying for any examination of the Dibrugarh or the Gauhati University, as he case may be, shall be permitted to complete his course and preparation therefor and the University shall make arrangements for holding for such student's examinations for such periods as may be prescribed in accordance with the curriculum of studies of the Dibrugarh or the Gauhati University. Such students shall appear at the examinations within 3 years of the period required for completing the said Courses of Studies.