Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 101 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

101. Honorary Degree and other Title.

- If, on the recommendation of the Academic Council, not less than two-third of the total members of the Executive Council recommends that an honorary degree, or other title such as 'Krishi Ratna' be conferred on any person, on the ground that he is, in their opinion by reason of eminent position and attainments, a fit and proper person to receive such degree, or other academic distinction and, if the recommendation, is confirmed by the Chancellor, the Executive Council shall sanction conferral of the honorary degree or other title so recommended on such a person without requiring him to undergo any examination.