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[Cites 0, Cited by 0] [Section 433(13)] [Section 433] [Entire Act]

State of Tamilnadu - Subsection

Section 433(13)(b) in The Madurai City Municipal Corporation Act, 1971

(b)for the prohibition of sale without any licence, of articles o. food or drink in any place in any street-side, road-side, etc.;