Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 53 in Kerala Town and Country Planning Act, 2016 53. Composition of Development Authority. - The Development Authority shall consist of,-(a)the General Council; and(b)the Executive Committee.
