Supreme Court - Daily Orders
Mseb Holding Co. Ltd vs The Hong Kong And Shanghai Banking ... on 19 December, 2025
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.55 COURT NO.8 SECTION IX-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 2065/2025 in SLP(C) No. 7870/2025
[Arising out of impugned final judgment and order dated 24-03-2025
in SLP(C) No. No. 7870/2025 passed by the Supreme Court of India]
MSEB HOLDING CO. LTD. & ANR. Petitioner(s)
VERSUS
THE HONG KONG AND SHANGHAI BANKING CORPORATION LTD. & ORS.
Respondent(s)
IA No. 193045/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 303021/2025 - INTERVENTION/IMPLEADMENT
WITH
Diary No(s). 69596/2025 (IX-A)
FOR APPLICATION FOR PERMISSION ON IA 313984/2025
FOR EXEMPTION FROM FILING O.T. ON IA 314000/2025
IA No. 313984/2025 - APPLICATION FOR PERMISSION
IA No. 314000/2025 - EXEMPTION FROM FILING O.T.
Date : 19-12-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) :Mr. Tushar Mehta, Solicitor General
M/S. D.S.K. Legal, AOR
Mr. Anjan Dasgupta, Adv.
Ms. Rimali Batra, Adv.
Mr. Abhishek Lalwani, Adv.
Mr. Shivang Gupta, Adv.
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Rajendra Barot, Adv.
Mr. Vivek Shetty, Adv.
Ms. Cheryl Fernandes, Adv.
Mr. Ayush Chadha, Adv.
Ms. Kalyani Bhide, Adv.
Ms. Alankrita Sinha, Adv.
Mr. Navneet R., AOR
Signature Not Verified
Digitally signed by
babita pandey
Date: 2025.12.20
For Respondent(s) :Mr. Tushar Mehta, Solicitor General
13:07:37 IST
Reason:
M/S. D.S.K. Legal, AOR
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Mr. Anjan Dasgupta, Adv.
Ms. Rimali Batra, Adv.
Mr. Abhishek Lalwani, Adv.
Mr. Shivang Gupta, Adv.
Mr. Deepak Nargolkar, Sr. Adv.
Ms. Shraddha Dube Patil, Adv.
Ms. Iyer Shruti Gopal, Adv.
Mr. Ang Bajaj, Adv.
Mr. Anandh K, AOR
UPON hearing the counsel the Court made the following
O R D E R
Re-list the miscellaneous application on 23rd January, 2026.
(MINI) SUDHIR KUMAR SHARMA)
COURT MASTER (SH) COURT MASTER (NSH)
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