Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 7 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960 7. An appeal against the order of the Chief Forest Officer shall lie to the Executive Committee whose order shall be final.
