Calcutta High Court
Commissioner Of Income Tax vs Tamluk Cooperative Agriculture & Rural ... on 7 June, 2016
ORDER SHEET
ITA 97 OF 2009
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction [Income Tax]
ORIGINAL SIDE
COMMISSIONER OF INCOME TAX, KOLKATA-XVIII
Versus
TAMLUK COOPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK LTD.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ASHA ARORA
Date : 7th June, 2016.
Mr. R.K. Sinha ...for respondent.
The Court : No one responded for either of the parties. Let the matter appear for dismissal on 13th June, 2016.
(GIRISH CHANDRA GUPTA, J.) (ASHA ARORA, J.) pkd.