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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(20) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(20)'Designated ISTS Customers' or 'DICs' shall have the same meaning as defined in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010 as amended from time to time or subsequent reenactment thereof;