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Bombay High Court

Sinewave Biomass Power Pvt. Ltd vs Cethar Ltd. (Formerly Known As Cethar ... on 21 November, 2018

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION PETITION NO. 23 OF 2017

 Sinewave Biomass Power Pvt. Ltd.                 ....Petitioner
              V/S
 Cethar Ltd. (formerly Known As Cethar Vessels ....Respondent

Ltd.) CORAM : G. S. KULKARNI, J DATE : 21st November, 2018 P.C. :

Due to paucity of time the matter is adjourned. Stand over to 28/11/2018.
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