Bombay High Court
Sinewave Biomass Power Pvt. Ltd vs Cethar Ltd. (Formerly Known As Cethar ... on 21 November, 2018
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 23 OF 2017
Sinewave Biomass Power Pvt. Ltd. ....Petitioner
V/S
Cethar Ltd. (formerly Known As Cethar Vessels ....Respondent
Ltd.) CORAM : G. S. KULKARNI, J DATE : 21st November, 2018 P.C. :
Due to paucity of time the matter is adjourned. Stand over to 28/11/2018.
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