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[Cites 0, Cited by 0] [Section 218(2)] [Section 218] [Entire Act]

State of Bihar - Subsection

Section 218(2)(c) in Civil Court Rules of the High Court of Judicature at Patna

(c)Applications under sections 11B and 12 (3) of the [Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947] [Now, see Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982.].