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[Cites 0, Cited by 0] [Section 210(2)] [Section 210] [Entire Act]

State of Maharashtra - Subsection

Section 210(2)(ii) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(ii)to pull down or otherwise deal with any building or part thereof constructed in contravention of sub-section (1) as he may think fit.