Section 138(4)(a) in The Central Motor Vehicles Rules, 1989
(a)[ In case of vehicles other than motorcycles, a set of spare bulbs for head lamps and fuses, and a ready-for-use spare wheel: [Substituted by Notification No. G.S.R. 625 (E) dated 8.8.2012 (w.e.f. 2.6.1989)]