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[Cites 0, Cited by 0] [Section 167(4)] [Section 167] [Entire Act]

State of West Bengal - Subsection

Section 167(4)(i) in West Bengal Municipal (Building) Rules, 2007

(i)The foundation of every protection wall must be taken down to original and firm soil or rock, have a bedline cut at right-angles with the face of the wall and a slope of 3 : 1 towards the hillside;