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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4A(1) in The M.P. Licensing Board (Electrical) Regulations, 1960

(1)For each Headquarters of a Divisional Electrical Inspector a committee to be called a Divisional Licensing Committee shall be constituted. Its jurisdiction shall be the whole of the area within the jurisdiction of the Divisional Electrical Inspector.