Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(1)(ii) in Bihar Shops & Establishments Act, 1953

(ii)[xxx] [Clause (i) of Sub-Section (1) of Section (16) and Words 'in any other case' used in clause (iii) deleted by Act 25 of 2007.] one day for every twenty days of work performed by him during the previous calendar year.