Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Gujarat - Subsection Section 6(4) in The Gujarat Entertainments Tax Act, 1977 (4)On an application made under sub-section (3), the prescribed officer may grant such permission and thereupon subject to sub-section (6), the payment of tax shall be made accordingly.
