Securities Appellate Tribunal
Carnation Industries Limited & Ors. vs Sebi on 23 August, 2023
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 23.08.2023
Misc. Application No. 1769 of 2022
And
Appeal No. 107 of 2023
Carnation Industries Limited & Ors. ..... Appellants
Versus
Securities and Exchange Board of India ... Respondent
Mr. Vikas Bengani, Advocate i/b S. K. Jain & Co. for the Appellants.
Mr. Ravishekhar Pandey, Advocate with Ms. Shefali Shankar, Ms.
Rasika Ghate, Mr. Amarpal Singh Dua, Advocates i/b. MDP &
Partners for the Respondent.
ORDER :
1. Adjourned on the request of the learned counsel for the appellant. List on October 13, 2023.
2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.
Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member 23.08.2023 PRAMILA Digitally signed by PRAMILA TANAJI PTM TANAJI MISAL Date: 2023.08.23 MISAL 16:15:48 +05'30'