Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Securities Appellate Tribunal

Carnation Industries Limited & Ors. vs Sebi on 23 August, 2023

BEFORE THE SECURITIES APPELLATE TRIBUNAL
               MUMBAI
                                                      Date : 23.08.2023

                            Misc. Application No. 1769 of 2022
                            And
                            Appeal No. 107 of 2023
Carnation Industries Limited & Ors.                      ..... Appellants

                     Versus

Securities and Exchange Board of India                     ... Respondent

Mr. Vikas Bengani, Advocate i/b S. K. Jain & Co. for the Appellants.

Mr. Ravishekhar Pandey, Advocate with Ms. Shefali Shankar, Ms.
Rasika Ghate, Mr. Amarpal Singh Dua, Advocates i/b. MDP &
Partners for the Respondent.

ORDER :

1. Adjourned on the request of the learned counsel for the appellant. List on October 13, 2023.

2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.

Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member 23.08.2023 PRAMILA Digitally signed by PRAMILA TANAJI PTM TANAJI MISAL Date: 2023.08.23 MISAL 16:15:48 +05'30'