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[Cites 0, Cited by 0] [Section 37(1A)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(1A)(c) in The Limited Liability Partnership Rules, 2009

(c)a copy of the acknowledgment of the latest Income-tax return filed under the Income-tax Act,1961 (43 of 1961) and the rules made thereunder for the time being in force, where the limited liability partnership has carried out any business and has filed such return.