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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(7) in The Orissa Chit Funds Rules, 1985

(7)Full details to show that the condition prescribed in Clause (a) of the proviso to Section 49 is satisfied if the winding up of the chit is applied for under Clause (d) of Section 48 and if the said Clause (a) applicable.