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State of Chattisgarh - Section
Section 6 in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Country/Foreign Liquor Rules, 2002
6. [ Application fee with application. [Substituted by Notification No. F/10/22/2003 CT (EX)/V/(17), dated 31-3-2003.]
- The application fee with application for license of group of liquor shops shall be as shown in the table below :-| S.No. | Reserve price of the group | Prescribed Application Fees |
| 1. | For group of shops of Rs. 5.00 Lakh to Rs. 1.00 crore | Rs. 5,00/- |
| 2. | For group of shops above Rs. 1.00 crore to Rs. 2.00 crore | Rs. 1,500/- |
| 3. | For group of shops above Rs. 2.00 crore to Rs. 8.00 crore | Rs. 2,500/- |