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State of Chattisgarh - Section

Section 6 in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Country/Foreign Liquor Rules, 2002

6. [ Application fee with application. [Substituted by Notification No. F/10/22/2003 CT (EX)/V/(17), dated 31-3-2003.]

- The application fee with application for license of group of liquor shops shall be as shown in the table below :-
S.No. Reserve price of the group Prescribed Application Fees
1. For group of shops of Rs. 5.00 Lakh to Rs. 1.00 crore Rs. 5,00/-
2. For group of shops above Rs. 1.00 crore to Rs. 2.00 crore Rs. 1,500/-
3. For group of shops above Rs. 2.00 crore to Rs. 8.00 crore Rs. 2,500/-
The amount of application fee will neither be adjustable in licence fees nor be refundable in case of not granting the license.] [Substituted by Notification No. F/10/22/2003 CT (EX)/V/(17), dated 31-3-2003.]