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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 62(1)(e) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(e)has so abused in the opinion of the Government his position as a Member as to render his continuance in the State Advisory Board detrimental to the interests of the general public.