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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(c) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

(c)the number of members nominated on the basis of merit in transparent manner by the Chairperson to represent the Non-Government Organisation and the Community Based Organisations shall be two;