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[Cites 0, Cited by 3] [Section 23(2)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2)(e) in The Tamil Nadu Co-Operative Societies Act, 1983

(e)undertakes directly or indirectly any business or industry or activity similar to that of the registered society or inconsistent with, or prejudicial to, the work of the registered society; or