Section 6 in Gudalur Janmam Estates (Abolition and Conversion Into Ryotwari) Act, 1969
6. Powers of control of the Board of Revenue.
- The Board of Revenue shall have power-(a)to give effect to the provisions of this Act;(b)to issue instructions for the guidance of the Director and Settlement Officers; and(c)to cancel or revise any of the orders, acts or proceedings of the Director including those passed, done or taken in the exercise of revisional powers.
