Supreme Court - Daily Orders
Girish Chodankar vs The Speaker, Goa State Legislative ... on 2 September, 2024
Author: Sanjay Kumar
Bench: Sanjay Kumar
SLP(C) No. 24030/2023
ITEM NO.40 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 24030/2023
(Arising out of impugned final judgment and order dated 02-05-2023
in WP No. 80/2023 passed by the High Court of Judicature at Bombay
At Goa)
GIRISH CHODANKAR Petitioner(s)
VERSUS
THE SPEAKER, GOA STATE LEGISLATIVE ASSEMBLY & ORS. Respondent(s)
(IA No.200974/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 200974/2023 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 02-09-2024 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s)
Mr. Muhammad Ali Kha, Adv.
Mr. Omar Hoda, Adv.
Mr. Amit Bhandari, Adv.
Ms. Eesha Bakshi, Adv.
Mr. Uday Bhatia, Adv.
Mr. Aryan Sharma, Adv.
Mr. Kamran Khan, Adv.
Mr. Abishek Jebaraj, AOR
Ms. A. Reyna Shruti, Adv.
For Respondent(s)
Mr. Dama Seshadri Naidu, Sr. Adv.
Mr. Devidas Pangam, AG/Adv.
Mr. Abhay Anil Anturkar, Adv.
Mr. Dhruv Tank, Adv.
Mr. Aniruddha Awalgaonkar, Adv.
Ms. Surbhi Kapoor, AOR
Mr. Sarthak Mehrotra, Adv.
Mr. Bhagwant Deshpande, Adv.
Signature Not Verified Ms. Anisha Mahajan, Adv.
Digitally signed by
Deepak Guglani
Date: 2024.09.04
18:56:29 IST
Reason: Mr. Parag Rao, Adv.
Mr. D’costa Ivo Manuel Simon, AOR
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SLP(C) No. 24030/2023
Mr. Ninad Laud, Adv.
Mr. Anjuman Tripathy, AOR
Mr. Arya Tripathy, Adv.
Mr. Chandra Vardhan Singh, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
At the request made by the learned counsel for respondent No. 1, the matter is adjourned by eight weeks.
Re-list in the week commencing 04.11.2024. We hope and trust that Constitutional obligations will be discharged by respondent No. 1 by the next date of hearing.
(DEEPAK GUGLANI) (R.S. NARAYANAN)
AR-cum-PS ASSISTANT REGISTRAR
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