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[Cites 0, Cited by 0] [Section 99] [Entire Act]

Union of India - Subsection

Section 99(2) in The Electricity Act, 2003

(2)The Fund shall be applied for meeting–
(a)the salary, allowances and other remuneration of Chairperson, Members, Secretary, officers and other employees of the Central Commission;
(b)the expenses of the Central Commission in discharge of its functions under section 79;
(c)the expenses on objects and for purposes authorised by this Act.