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NCT Delhi - Section

Section 103 in Delhi Wakf Board Regulations, 1963

103. Incurring of expenditure of miscellaneous nature.

- The Secretary shall exercise powers of incurring expenditure of miscellaneous nature subject to such limits as may be imposed by a resolution of the Board.Form IApplication for registration of wakf under Section 25 of the Muslim Wakf Act of 1954ToThe Secretary,Delhi Wakf Board, Delhi.Sir,I, ........ son of of village.... P.O.... District... being the mutwalli/wakf/beneficiary/person interested in the wakf properties which have been described below, do hereby apply for the registration of the said wakf under Section 25 of the Muslim Wakf Act, 1954.