Section 9(2)(a) in The Punjab Market Committees (Class III) Service Rules, 1989

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2)(a) in The Punjab Market Committees (Class III) Service Rules, 1989

(a)if such person is recruited by direct appointment, dispense with his services or revert him to a post on which he held lien prior to his appointment to the Service by direct appointment ; and

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State of Punjab - Subsection

Section 9(2)(a) in The Punjab Market Committees (Class III) Service Rules, 1989