Supreme Court - Daily Orders
Auduth Timblo vs Sita Shripad Narvekar . on 4 March, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.42 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.734/2016
AUDUTH TIMBLO Appellant(s)
VERSUS
SITA SHRIPAD NARVEKAR AND ORS. Respondent(s)
(Prayer for interim relief)
Date : 04/03/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Appellant(s) Mr. Shyam Divan,Sr.Adv.
Mr. Kishan Rawat,Adv.
Ms. Ruchika,Adv.
Mr. Rajat Gava,Adv.
Mr. Rajan Narain,Adv.
For Respondent(s) Mr. A. Raghunath,Adv.
Mr. Satheesh Mohanan,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ad-interim relief, granted earlier, to continue. List the appeal in the normal course.
(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.03.09 16:01:58 IST Reason: