Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Auduth Timblo vs Sita Shripad Narvekar . on 4 March, 2016

Bench: Anil R. Dave, Adarsh Kumar Goel

     ITEM NO.42                           COURT NO.2                SECTION IX

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal No.734/2016

     AUDUTH TIMBLO                                                   Appellant(s)

                                                 VERSUS

     SITA SHRIPAD NARVEKAR AND ORS.                                  Respondent(s)
     (Prayer for interim relief)


     Date : 04/03/2016 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIL R. DAVE
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Appellant(s)              Mr.   Shyam Divan,Sr.Adv.
                                   Mr.   Kishan Rawat,Adv.
                                   Ms.   Ruchika,Adv.
                                   Mr.   Rajat Gava,Adv.
                                   Mr.   Rajan Narain,Adv.

     For Respondent(s)             Mr. A. Raghunath,Adv.
                                   Mr. Satheesh Mohanan,Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Ad-interim relief, granted earlier, to continue. List the appeal in the normal course.

(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.03.09 16:01:58 IST Reason: