Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of Tripura - Subsection Section 26(2)(d) in Tripura Board of Secondary Education Act, 1973 (d)the terms and conditions of appointment, the scale of pay and the rules of discipline relating to the officers and the staff of the Board ;