Section 70(2)(a) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

(a)the number of such votes recorded separately in respect of each candidate in part II of Form XXIV;

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