Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Haryana - Subsection Section 13(2) in Haryana Municipal Entertainment Duty Act, 2019 (2)Subject to such procedure, as may be prescribed, the appellate authority may pass on appeal such orders, as it may deem fit.
