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State of Tamilnadu - Section

Section 94 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

94. [ [Substituted by G O. Ms. No. 1081, Home dated the 12th April 1972.]

At every renewal of the Chief Electrical Inspector's certificate the enclosure, cinema apparatus and plant, electrical installation and fire pre-cautionary measures, shall be inspected by the Chief Electrical Inspector or an officer deputed by him who will certify that the installations continue to be maintained in proper working order according to the rules.]