Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Rajasthan - Subsection Section 40(10) in Rajasthan Public Procurement Rules, 2012 (10)Refund of Bid security: The bid security of unsuccessful bidders shall be refunded soon after final acceptance of bid and signing of contract.
