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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2) in Punjab Water Supply and Sewerage Board (Conduct of Business) Rules 1980

(2)If any motion [-] [Words 'or amendment' omitted vide Punjab Government Notification No. GSR 87 PA/28/76/Section 71 Amendment(2)/83 dated 8.11.1983.] is not seconded, it shall be treated as dropped.