Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90(6)] [Section 90] [Entire Act] State of Punjab - Subsection Section 90(6)(a) in The Punjab Municipal Corporation Act, 1976 (a)under the Indian Stamp Act, 1899 on account of stamp duty on transfer of property situated within the local area of the City ;